Section 3(1)(b) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)for inter-linking the newly laid sewer main with the existing sewer main, in case of sewer of size of more than 300 mm diameter.

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