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[Cites 0, Cited by 38] [Entire Act]

Union of India - Section

Section 29 in Children Act, 1960

29. Attendance of parent guardian child.-

Any competent authority before which a child is brought under any of the provisions of this Act may, whenever it so thinks fit, require any parent or guardian having the actual charge of, or control over, the child to be present at any proceeding in respect of the child.