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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(3)The Authorised Officer, at the earliest but not later than forty-eight hours of issue of direction under sub-rule (2), shall bring the request before the Committee for its consideration and recommendation.[भाग II—खण्ड 3(i)] भारत का राजपत्र : ऄसाधारण 31