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[Cites 0, Cited by 0] [Section 9B] [Entire Act]

State of Rajasthan - Subsection

Section 9B(2) in Rajasthan Factories Rules, 1951

(2)Every worker employed in the said processes shall be reexamined by a Certifying Surgeon at least once in every 12 calendar months and such re-examination shall, wherever the Certifying Surgeon considers appropriate. include pulmonary function test and chest X-Ray once in every three years.