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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 70(1)(c) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(c)control the officers and employees of the District Panchayat subject to the general superintendence and control of the President and such rules as may be prescribed;