Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 76] [Section 3] [Entire Act] Union of India - Subsection Section 3(d) in The Mines And Minerals (Development And Regulation) Act, 1957 (d)"mining operations" means any operations undertaken for the purpose of winning any mineral;
