Delhi High Court - Orders
Scj Plastic Limited vs Commissioner Of Delhi Goods And Service ... on 29 March, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~18 and 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ VAT APPEAL 9/2021
SCJ PLASTIC LIMITED ..... Appellant
Through: Mr Rajesh Mahna with Mr Mayank
Kouts, Mr Akshay Bhatia and Mr
Ramanand Roy, Advocates.
versus
COMMISSIONER OF DELHI GOODS
AND SERVICE TAX ..... Respondent
Through: Mr Rajnish Bhaskar, Advocate for
Mr Rishikesh Kumar, ASC
+ VAT APPEAL 10/2021
SCJ PLASTIC LIMITED ..... Appellant
Through: Mr Rajesh Mahna with Mr Mayank
Kouts, Mr Akshay Bhatia and Mr
Ramanand Roy, Advocates.
versus
COMMISSIONER OF DELHI GOODS
AND SERVICE TAX ..... Respondent
Through: Mr Rajnish Bhaskar, Advocate for
Mr Rishikesh Kumar, ASC
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE POONAM A. BAMBA
ORDER
% 29.03.2022 [Physical Court hearing/ Hybrid hearing (as per request)]
1. We are informed that there has been a change in the counsel for the respondent.
1.1. We are told that the above-captioned matters have been marked by the respondent to Mr Rishikesh Kumar, Additional Standing Counsel for the Government of NCT of Delhi.
VAT APPEAL 9/2021 and connected page 1 of 2 Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:05.04.2022 15:18:04
2. Mr Rajesh Mahna, who appears on behalf of the appellant, says that he will serve the case papers on the counsel for the respondent via e-mail, in the course of the day.
3. Counsel for the respondent will file the reply, within the next six weeks.
3.1. Rejoinder thereto, if any, will be filed before the next date of hearing.
4. List the above-captioned matters on 15.09.2022.
RAJIV SHAKDHER, J POONAM A. BAMBA, J MARCH 29, 2022 /tr Click here to check corrigendum, if any VAT APPEAL 9/2021 and connected page 2 of 2 Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:05.04.2022 15:18:04