Delhi High Court - Orders
Rishima Sa Investments Llc (Mauritius) vs Shristi Infrastructure Development ... on 11 April, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~36 & 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 5/2019 & EX.APPLs.(OS) 374/2019,
375/2019, 524/2019, 330/2021, 770/2021, 854/2021, 1077/2021,
1258/2021, 1322/2021, 1374/2021, 1377/2021, 2756/2022.
RISHIMA SA INVESTMENTS LLC
(MAURITIUS) ..... Decree Holder
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED & ANR. ..... Judgement Debtors
+ O.M.P.(EFA)(COMM.) 6/2021 & EX.APPLs.(OS) 651/2021,
769/2021, 775/2021, 1079/2021, 1372/2021, 1378/2021,
2755/2022.
RISHIMA INVESTMENTS SA LLC ..... Decree Holder
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED ..... Judgement Debtor
Appearances:
Mr. Raj Shekhar Rao, Senior Advocate with Ms. Mansi Sood & Mr.
Varun Agarwal, Advocates in Item No. 36 for decree holder.
Mr. Anirudh Bakhru, Ms. Vasundhra Bakhru, Ms. Tejaswini Chandar &
Mr. Varun Agarwal, Advocates for Petitioner in Item No. 37.
Mr. Jayant Mehta, Senior Advocate with Mr. Nirmalya Shukla, Mr.
Nishant Goyal & Mr. Raghav Bhatia, Advocates for judgment debtor.
Ms. Madhavi Khanna, Advocate for J.C. Flowers Estate Reconstruction
Pvt. Ltd.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 11.04.2023
EX.APPL.(OS) 215/2023, EX.APPL.(OS) 217/2023 in
Signature Not Verified
Digitally Signed
By:SHITU NAGPAL O.M.P.(EFA)(COMM.) 5/2019 & O.M.P.(EFA)(COMM.) 6/2021 Page 1 of 2
Signing Date:12.04.2023
12:40:18
O.M.P.(EFA)(COMM.) 5/2019
EX.APPL.(OS) 213/2023, EX.APPL.(OS) 214/2023 in
O.M.P.(EFA)(COMM.) 6/2021
1. These applications have been filed by J.C. Flowers Estate Reconstruction Private Limited for substitution in place of Yes Bank Limited in various pending applications.
2. Issue notice. Notice of these applications be issued to the petitioner and the non-applicant respondents.
3. Replies to the applications may be filed within one week, if necessary. Rejoinders thereto, if any, may be filed within one week thereafter.
4. List on 11.05.2023.
O.M.P.(EFA)(COMM.) 5/2019 & O.M.P.(EFA)(COMM.) 6/2021
1. List for further hearing in the part-heard applications on 11.05.2023.
PRATEEK JALAN, J APRIL 11, 2023 "Bhupi"/ Signature Not Verified Digitally Signed By:SHITU NAGPAL O.M.P.(EFA)(COMM.) 5/2019 & O.M.P.(EFA)(COMM.) 6/2021 Page 2 of 2 Signing Date:12.04.2023 12:40:18