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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(2)The monies which stand transferred under sub-section (1) to the Government or the existing or new, Government company, as the case may be, shall be dealt with by the Government or the Government company in such manner as may be prescribed.