Punjab-Haryana High Court
Gurdeep Singh vs The Gobind Co-Op. House Building ... on 20 August, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
CR No. 4634 of 2013 (O&M)
Date of decision August 20, 2013
Gurdeep Singh
....... Petitioner
Versus
The Gobind Co-op. House Building Society Ltd.
........ Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
Present:- Mr. Jagdish Manchanda, Advocate
for the petitioner.
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1. Whether reporters of local papers may be allowed to see the judgment ?
2. To be referred to the reporters or not?
3. Whether the judgment should be reported in the digest?
K. Kannan, J (oral).
1. Learned counsel for the petitioner seeks for permission to withdraw the revision petition.
2. As ordered.
3. The revision petition is dismissed as withdrawn.
(K. KANNAN) JUDGE August 20 , 2013 archana Archana Arora 2013.08.22 17:11 I am the author of this document High Court Chandigarh