Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 335 in The U.P. Municipalities Act, 1916 335. Saving as to Indian Railways Act, 1890. - Nothing in this Act shall affect any provisions of the [Indian Railways Act, 1890 (Act No. IX of 1890), or any rule made under that Act.] [See now Railways Act, 1989.]
