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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(vi) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(vi)"Committee of PGLCET-AC" means the committee empowered by the Association of Private Un-Aided colleges to conduct Post Graduate Law Common Entrance Test for Association of Colleges (PGLCET-AC) for admission into Post Graduate Law Courses and to prepare the merit lists of candidates as per the marks obtained in the above test.