Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 62 in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012 62. Amendment of Karnataka Act 4 of 1962. - Sections 23 and 24 of the Karnataka Nurses, Midwives and Health Visitors Act, 1961 (Karnataka Act 4 of 1962) shall be omitted.The above translation of PÀ£ÁðlPÀ£À¹ðAUï ªÀÄvÀÄÛCgɪÉÊzÀåQÃAiÀÄ«eÁÕ£ÀUÀ¼À²PÀët (¤AiÀÄAvÀæt)¥Áæ¢üPÁgÀ, C¢ü¤AiÀĪÀÄ
