Rajasthan High Court - Jodhpur
M/S. Darcl Logistics Ltd vs M/S. Stainless India Ltd on 1 February, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 11708/2017
M/s. Darcl Logistics Ltd.
----Petitioner
Versus
M/s. Stainless India Ltd.
----Respondent
For Petitioner(s) : Mr. SK Punia
For Respondent(s) :
HON'BLE DR. JUSTICE NUPUR BHATI
Order 01/02/2023 An application (IA No.01/22) has been preferred on behalf of the petitioner with a prayer for extension of interim order dated 24.01.2022.
A perusal of the interim order dated 24.01.2022 makes it clear that the same is not absolute and requires extension from time to time.
However, in view of the Hon'ble Apex Court judgment passed in the case of Asian Resurfacing of Road Agency Vs. Central Bureau of Investigation; 2018 (16) SCC 299 the interim order dated 24.01.2022 is extended for a further period of six months or till the disposal of the petition whichever is earlier.
The application stands disposed of accordingly.
(DR.NUPUR BHATI),J 113-divya-
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