Jammu & Kashmir High Court
Unique Diagnostic Lab. Th. Bindu Kotwal ... vs Ut Of J&K Th. Secty. Health Deptt. & Ors on 8 October, 2020
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Serial No. 110
Admission List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU.
*******
(THROUGH VIDEO CONFERENCING AT SRINAGAR).
WP (C) No. 1576/2020
CM No. 5289/2020
CM No. 5290/2020
Unique Diagnostic Lab. Th. Bindu Kotwal & Ors
...Petitioner(s)
Through: Mr. Ankush Manhas, Advocate
Vs
UT of J&K Th. Secty. Health Deptt. & Ors
...Respondent(s)
Through: Mr. Raman Sharma, AAG vice
Mr. H. A. Sidique, Sr. AAG
CORAM:
Hon'ble Mr. Justice Javed Iqbal Wani, Judge
ORDER
08.10.2020 Issue notice in main as well as in CrlM returnable within a period of two weeks.
Mr. Raman Sharma present, enters appearance and accepts notice on behalf of respondents. Objections by or before the next date.
List on 27-10-2020.
Learned counsel for the petitioner to furnish copy of the paper book to Mr. Raman Sharma during the course of day.
(Javed Iqbal Wani) Judge.
Srinagar.
08.10.2020 Sakeena SAKEENA MOLVI I attest to the accuracy and authenticity of this document 09.10.2020 12:13