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Jammu & Kashmir High Court

Unique Diagnostic Lab. Th. Bindu Kotwal ... vs Ut Of J&K Th. Secty. Health Deptt. & Ors on 8 October, 2020

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

 Serial No. 110
 Admission List


                     HIGH COURT OF JAMMU AND KASHMIR
                                AT JAMMU.
                                  *******
                    (THROUGH VIDEO CONFERENCING AT SRINAGAR).
                                WP (C) No. 1576/2020
                                 CM No. 5289/2020
                                 CM No. 5290/2020


Unique Diagnostic Lab. Th. Bindu Kotwal & Ors
                                                            ...Petitioner(s)
                  Through:   Mr. Ankush Manhas, Advocate

                                           Vs

UT of J&K Th. Secty. Health Deptt. & Ors
                                                            ...Respondent(s)
                  Through:   Mr. Raman Sharma, AAG vice
                             Mr. H. A. Sidique, Sr. AAG
CORAM:
                  Hon'ble Mr. Justice Javed Iqbal Wani, Judge

                                       ORDER

08.10.2020 Issue notice in main as well as in CrlM returnable within a period of two weeks.

Mr. Raman Sharma present, enters appearance and accepts notice on behalf of respondents. Objections by or before the next date.

List on 27-10-2020.

Learned counsel for the petitioner to furnish copy of the paper book to Mr. Raman Sharma during the course of day.

(Javed Iqbal Wani) Judge.

Srinagar.

08.10.2020 Sakeena SAKEENA MOLVI I attest to the accuracy and authenticity of this document 09.10.2020 12:13