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Himachal Pradesh High Court

Arvind Kumar Sharma vs . State Of H.P. And Anr. on 27 June, 2022

Bench: Amjad Ahtesham Sayed, Tarlok Singh Chauhan

Arvind Kumar Sharma Vs. State of H.P. and anr.

.

CWP No.4071 of 2022 27.6.2022 Present: Mr. Neel Kamal Sood, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, for the respondents­State.

Admit.

Tag alongwith CWP No.4073 of 2022.

(A.A. Sayed) Chief Justice (Tarlok Singh Chauhan) 27 June, 2022 th Judge (mamta) ::: Downloaded on - 28/06/2022 20:03:41 :::CIS