Himachal Pradesh High Court
Arvind Kumar Sharma vs . State Of H.P. And Anr. on 27 June, 2022
Bench: Amjad Ahtesham Sayed, Tarlok Singh Chauhan
Arvind Kumar Sharma Vs. State of H.P. and anr.
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CWP No.4071 of 2022 27.6.2022 Present: Mr. Neel Kamal Sood, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, for the respondentsÂState.
Admit.
Tag alongwith CWP No.4073 of 2022.
(A.A. Sayed) Chief Justice (Tarlok Singh Chauhan) 27 June, 2022 th Judge (mamta) ::: Downloaded on - 28/06/2022 20:03:41 :::CIS