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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(1) in Kerala Survey and Boundaries Act 1961

(1)Every order of a Survey Officer or Collector or the subordinates of each officers imposing charges under sub-section (1) of section 15 shall be recorded in writing and a copy of the order shall be supplied to the parties in their application and on payment of such cost as may be prescribed.