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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(b) in The East Punjab Refugees Rehabilitation (Buildings and Building sites) Act, 1948

(b)to furnish any information which the aforesaid authority may require relative to the purpose to which the building or site is being put or as to the condition of the building.