Calcutta High Court (Appellete Side)
Sukumar Sadhukhan vs Radheshyam Biswas & Anr on 27 February, 2026
27.02.2026
Sl. No.: 57
Court No.9
BM
FMA 608 of 2007
SUKUMAR SADHUKHAN
VS
RADHESHYAM BISWAS & ANR.
Ms. Paromita Bhattacharya
... for the appellant
Mr. P. K. Pahari
... for the respondents
Learned advocates for the parties are present. Learned advocate for the appellant submits but could not conclude the submission. Let this matter appear for further hearing on 06.03.2026 at 11AM.
( Biswaroop Chowdhury, J. )