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[Section 55]
[Entire Act]
NCT Delhi - Subsection
Section 55(3) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009
| District Child Protection Officer (District Child ProtectionUnit) | - Chairperson |
| Officer-in-Charge | - Member-Secretary |
| Probation Officer or Child Welfare Officer or Case Worker | - Member |
| Medical Officer | - Member |
| Psychologist or Counsellor | - Member |
| Workshop Supervisor or Instructor in Vocation | - Member |
| Teacher | - Member |
| Social Worker Member of Juvenile Justice Board or ChildWelfare Committee | - Member |
| A juvenile or child representative from each of the Children'sCommittees (on a monthly rotation basis to ensure representationof juveniles or children from all age groups) | - Member |
| A representative from Senior Citizen forum and/or ResidentWelfare Association | - Member/s |
| One Non-Government Organization Representative | - Member |