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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)has been dismissed from the service of a State Government, the Central Government or a local authority or a Nyaya Panchayat or a Co-operative Society registered under the Uttar Pradesh Cooperative Societies Act, 1965 for misconduct;