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State of Rajasthan - Section

Section 20 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

20. Form of Application.

- The application shall be made in the form approved by the Board/Appointing Authority as the case may be and obtainable from the Board on payment of such fee is any, as the Board/Appointing Authority, as the case may be, fro time to time fix.