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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of West Bengal - Subsection

Section 151(1)(a) in New Town, Kolkata Development Authority Act, 2007

(a)co-operate with the Development authority for Carrying into effect and enforcing the provisions of this Act and for maintaining good order in and outside the area of New Town, Kolkata, and