Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Mizoram - Subsection

Section 17(3)(d) in Mizoram Cooperative Societies Act, 2006

(d)the total number of members on the rolls of the co-operative having the right to vote on the date of such general body meeting;