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State of Puducherry - Section

Section 60 in Pondicherry Revenue Recovery Act, 1970

60. Claim of Government to have precedence over all others.

- The claim of the Government to any moneys recoverable under the provisions of this Act shall have precedence over any other debt, demand or claim whatsoever whether in relation to any mortgage, judgment, decree, execution or attachment or otherwise against any land or the holder thereof.