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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Tamilnadu - Subsection

Section 130(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)The provisions of rules 124, 125, 126, 127 and 128 shall mutatis mutandis apply to the transfer of the no objection certificate.][Part-X] [Added by G.O Ms. No.1591, Home, dated the 5th June 1980.] Exhibition of films in [music] [Inserted by G O. Ms. No. 18, Home, dated the 3rd January 1981.], dance or drama performance as stage aid