Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Recognition Of Zoo Rules, 1992 5. Documents to be filed alongwith the application and particulars it should contain .-Every application shall be accompanied by the prescribed fee and shall contain clear particulars as to the matters specified in Form A.
