Supreme Court - Daily Orders
Commr.Of Customs vs M/S Man Industries (I) Ltd. on 9 October, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 4244 of 2007
COMMR.OF CUSTOMS Appellant(s)
VERSUS
M/S MAN INDUSTRIES (I) LTD. Respondent(s)
WITH
CIVIL APPEAL NO. 8513 of 2011
O R D E R
After hearing learned counsel for the parties, we are convinced that what was sought was the amendment of documents only and would squarely be covered under Section 149 of the Customs Act, 1962.
The appeals are accordingly dismissed.
…....................J. [A.K. SIKRI] …....................J. [ROHINTON FALI NARIMAN] NEW DELHI OCTOBER 09, 2015 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.10.13 13:03:30 IST Reason: 1 ITEM NO.105 COURT NO.14 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 4244/2007 COMMR.OF CUSTOMS Appellant(s) VERSUS M/S MAN INDUSTRIES (I) LTD. Respondent(s) (With office report) WITH C.A. No. 8513/2011 C.A. No. 4320/2012 (With Office Report) C.A. No. 4796/2012 (With Office Report) Date : 09/10/2015 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Mr. A.K. Sanghi, Sr. Adv. 4244/2007 & Mr. Vikas Singh Jangra, Adv. 8513/2011 Mr. Arijit Prasad, Adv.
Ms. R. Malhotra, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. R.P. Bhat, Sr. Adv.
Mr. Narendra Kumar,Adv. Mr. Vinod Mehta, Adv.
Mr. C. Kannan, Adv.
8513/11 Mr. Alok Yadav, Adv.
Mr. Somnath Shukla, Adv. Mr. Avinash Tripathi, Adv. Mr. Udit Jain, Adv.
Mr. Praveen Kumar,Adv.
4320/2012 & Mr. V. Sridharan, Sr. Adv. 4796/2012 Mr. M. P. Devanath,Adv.
Mr. S. Vasudevan, Adv.
Ms. L. Charanaya, Adv.
Ms. Shagun Arora, Adv.
Mr. Hemant Bajaj, Adv.
Mr. Anandh K., Adv.
2Mr. Aditya Bhattacharya, Adv.
UPON hearing the counsel the Court made the following O R D E R C.A. No. 4244 of 2007 & C.A. No. 8513 of 2011 The appeals are dismissed in terms of the signed order.
C.A. No. 4320/2012 & C.A. No. 4796/2012 List the matters on 13.10.2015.
(Meenakshi Kohli) (Renu Diwan) Court Master Court Master [Signed Order is placed on the file] 3