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State of Odisha - Section

Section 132 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

132. Decision of the Government to be final.

- In course of implementation of these Regulation if any ambiguity arises in interpretation of the provisions of these Regulations or any conflict arises between the provisions of these Regulations and provisions of Development Plan in force, the decision of the Govt, shall be final.