Section 11 in The Metal Corporation (Nationalisation and Miscellaneous Provisions) Act, 1976
11. Payment of amount for acquisition of the undertaking.-
For the transfer to, and vesting in, the Central Government, under section 7, of the right, title and interest of the Metal Corporation in relation to its undertaking, there shall be given, in cash, by the Central Government to the Metal Corporation, an amount of rupees one crore and ninety-eight lakhs.
