Allahabad High Court
M/S Tc Healthcare Pvt. Ltd. And Another vs Union Of India And Others on 6 January, 2010
Bench: Ashok Bhushan, Ram Autar Singh
Court No. - 2 Case :- WRIT - C No. - 7400 of 2009 Petitioner :- M/S Tc Healthcare Pvt. Ltd. And Another Respondent :- Union Of India And Others Petitioner Counsel :- Yashwant Varma,Udai Lalit Respondent Counsel :- A.S.G.I.,Ajay Bhanot,Dr.A.K.Nigam,S.C. Hon'ble Ashok Bhushan,J.
Hon'ble Ram Autar Singh,J.
Heard Sri Udai Lalit, learned counsel for the petitioner, Dr. A.K. Nigam, Additional Solicitor General of India, assisted by Sri Ajay Bhanot appearing for the respondents.
As jointly prayed, list on 27th January, 2010 at 2 P.M. In event on 27th January, 2010, the argument is not completed, it may be continued on 28th January, 2010 after lunch. Order Date :- 6.1.2010 AR