Madhya Pradesh High Court
Jyoti vs Babu Singh on 26 July, 2019
1 SA-1420-2018 The High Court Of Madhya Pradesh SA-1420-2018 (JYOTI Vs BABU SINGH) 4 Indore, Dated : 26-07-2019 Parties through their counsel. At the request of the learned counsel for the appellant, the case is adjourned for one week.
List thereafter.
(PRAKASH SHRIVASTAVA) JUDGE RJ Digitally signed by Reena Joseph Date: 26/07/2019 16:11:11