Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(s) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(s)He shall not assign, transfer of in any manner part with any interest or benefit in or under the licence to any other person without the prior approval in writing of the chairman;