Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143(3)] [Section 143] [Entire Act] State of Uttar Pradesh - Subsection Section 143(3)(B) in The Subsidiary Rules (B)G.O. no. 774-II/XII-A-13, dated the 10th August, 1935.