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[Cites 0, Cited by 0] [Section 90(4)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(4)(i) in The Bihar Coal Mining Area Development Authority Act, 1986

(i)the owner of a colliery supplied at such rate not being less than Rupees Four per thousand gallons subject to revision by the Government from time to time;