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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(3) in Jammu and Kashmir Accountability Commission Rules, 2005

(3)Every affidavit shall conclude as follows:I do hereby swear in the name of God/Solemnly affirm ________ that this is my name and signature/thumb-impression _________ and that the contents of this affidavit are true. I further swear that what is stated in the paragraph (give number) is true to my information and is believed by me to be true.