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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Brewery Rules, 2006

6. Existing Licenses Under A.P. Brewery Rules 1970.

- Andhra Pradesh Brewery Rules 1970 shall cease to operate on the commencement of these rules and all relevant licences granted under Andhra Pradesh Brewery Rules 1970 shall be deemed to have been granted under these rules.Provided that the licence fee in respect of the existing Breweries shall be paid by the licensees proportionately from the date of commencement of these rules.