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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Infrastructure Development Rules, 2012

(2)The Sponsoring Agency shall make an application for release of the support from the Infrastructure Development Fund in the format provided in Appendix IV duly certifying the fulfilment of all conditions including that the concessionaire and the lending institutions have fulfilled their respective commitments;