Section 55 in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002
55. Key duties of House Father/Houses Mother.
- The general duties, functions and responsibilities of care takers shall be as follows :-(a)Handling juvenile/child with love and affection.(b)Taking proper care and welfare of juvenile/child.(c)Maintaining discipline among the.juveniles/children.(d)Maintenance, sanitation and hygiene.(e)Implementing daily routine in an effective manner and ensuring children's involvement.(f)Looking after the security and safety arrangements of the home.(g)Escorting juveniles/children whenever they go out of the home.
