Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(4)(ii) in The U.P. Co-operative Societies Act, 1965 (ii)in the case of merger, give subject to the provisions of sub- sections (5) and (6) his sanction there to.