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[Cites 0, Cited by 0] [Section 306(3)] [Section 306] [Entire Act]

State of West Bengal - Subsection

Section 306(3)(c) in The Calcutta Municipal Corporation Act, 1980

(c)discharging any responsibility attaching to the person in whose favour the Municipal CommissionerÂ’s order is made for maintaining, repairing, flushing, cleansing or emptying the joint drain or any part thereof.