Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 385(2)] [Section 385] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 385(2)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)"Company" means a body corporate, and includes a firm or other association of individuals ; and