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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4) in Rajasthan Ayurved Nursing Council Act, 2012

(4)The Registrar and other officers and servants of the Council shall be deemed to be public servants within the meaning of section 21 of the Indian Penal Code, 1860 (Central Act No. 45 of 1860).Chapter - III Registration of Ayurved Nursing Professionals