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State of Gujarat - Section

Section 40 in The Gujarat Co-Operative Societies Act, 1961

40. Copy of Act, etc. to be open to inspection.

- Every society shall keep, at the registered address of the society a copy of this Act and the rules, and of its bye-laws, and a list of members open to inspection to the public, free of charge, during office hours or any hours fixed by the society therefor.