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[Cites 0, Cited by 2] [Section 79] [Entire Act]

State of West Bengal - Subsection

Section 79(3) in The West Bengal Panchayat Elections Act, 2003

(3)Every petition shall be accompanied by as many copies thereof as there are respondents mentioned in the petition and every such copy shall be attested by the petitioner under his own signature to be a true copy of the petition.