Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010 56. Authorities empowered to grant leave. - The Competent Authority or any other officer authorized by him in this behalf shall grant any kinds of leave as referred to in regulation 55.
