Madhya Pradesh High Court
Souram Bai vs Savitri Bai on 31 August, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MP-1641-2021 The High Court Of Madhya Pradesh MP-1641-2021 (SOURAM BAI Vs SAVITRI BAI AND OTHERS) 2 Indore, Dated : 31-08-2021 Shri Piyush Shrivastava, learned counsel for the petitioner. Heard through Video Conferencing. Due to technical glitch, hearing of the case could not commenced through video conferencing.
List this case in the next week.
(ROHIT ARYA) JUDGE vc Signature Not Verified SAN Digitally signed by VARSHA CHATURVEDI Date: 2021.09.01 18:51:38 IST