Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 38 in The Assam Administrative Tribunal Regulations, 1977 38. Grant of application for inspection. - It the Registrar is satisfied that the application is in order and is accompanied by the necessary fee, he shall grant the application.
