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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Archakasand other Office holders and Servants Qualifications and Emoluments Rules, 1987

4.

There shall be the following grades of Archakas or pujarisin the institutions in the State:
(i)First Grade Archaka.
(ii)Second Grade Archaka
(iii)Third Grade Archaka
(iv)Fourth Grade Archaka
(v)Fifth Grade Archaka
(vi)Sixth Grade Archaka.
(vii)Seventh Grade Archaka.
(viii)Eighth Grade Archaka
(ix)Ninth Grade Archaka.