Section 8 in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999
8. Salaries and Allowances of the Members.
- The members of the Board are not eligible for any salary or honorarium during their tenure in the office. But, they are eligible for first class T.A. and D .A. at the rate of Rs. 250/- for every day for attending any meeting or visit to any Home or institution.Provided that, the Nominated official members of the Board shall not eligible T.A. or D.A. as per the above rates, but they are eligible for the same as per the rates applicable to their cadre under relevant T.A. Rules.
